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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1)(b) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(b)ceases to hold the qualifications necessary for his being a member, Chairman or Vice-Chairman.