Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(1)(b) in The Bihar Panchayat Raj Act, 2006

(b)contributions and grants, if any, made by the Zila Parishad or any other local authority;