Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Uttar Pradesh - Subsection Section 3B(2) in U.P. Sugarcane Cess Act, 1956 (2)A licence granted or renewed under this Act may on payment of such later fee as may be prescribed, be also renewed in cased where the application for renewal has been made beyond the period fixed therefor under sub-section (1).
