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[Cites 0, Cited by 0] [Section 215] [Entire Act]

State of West Bengal - Subsection

Section 215(4) in The West Bengal Motor Vehicles Rules, 1989

(4)The officer under sub-rule (3) shall hear the respective view points and record his opinion and place the report with all relevant details before the Secretary who, on consideration of all the aspects. either approve of the scheme with such modification as he might consider necessary or reject the same.