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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(17) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(17)"University" means [the Krantiguru Shyamji Krishna Verma Kachchh University] [Substituted for 'the Kachchh University' by Gujarat 2 of 2004, dated 27th February 2004] constituted under this Act;