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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1) in The Provincial Small Cause Courts Act, 1887

(1)[ A suit concerning any act done or purporting to be done by or by order of the Central Government, the Crown Representative or the State Government;] [Substituted by A.O.1937, for paragraph (1).]