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State of Uttar Pradesh - Section

Section 186 in Rules under the United Provinces Excise Act, 1910

186. Classification of contingent charges.

- The contingent charges payable by the Collector from allotment made by the Excise Commissioner are divided into the following classes :
(1)Contract contingencies.
(2)Non-contract contingencies.Note. - For definitions of these terms, see Financial Hand Book, Volume V.