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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 65 in The Punjab Municipal Corporation Act, 1976

65. Power to make regulations.

- The Corporation may make regulations for the transaction of business at its meetings and at the meetings of its ad hoc committees and the manner in which notice of such meetings shall be given :Provided that the time, place and procedure for the first meeting after the constitution of the Corporation under section 4 shall be determined by the Divisional Commissioner.