Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act] NCT Delhi - Subsection Section 254(1)(m) in The New Delhi Municipal Council Act, 1994 (m)an order directing the sealing of unauthorised constructions under section 250;