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State of Uttar Pradesh - Section

Section 19 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919

19.

The following rafting fees are payable on all timber for each a rafting pass is issued under Rules 12 and 16 and on timber found in excess of the quantity entered in the pass as permitted by Rule 18 :
(a) On all longs and broad gauge sleepers 8' 6" long and over ... 2 pies each.
(b) On all other pieces of timber ... 1 pies each.
(c) All timber proceeding to Tankpur only ... half of the above rates.