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State of Uttar Pradesh - Section
Section 19 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919
19.
The following rafting fees are payable on all timber for each a rafting pass is issued under Rules 12 and 16 and on timber found in excess of the quantity entered in the pass as permitted by Rule 18 :| (a) | On all longs and broad gauge sleepers 8' 6" long and over | ... | 2 pies each. |
| (b) | On all other pieces of timber | ... | 1 pies each. |
| (c) | All timber proceeding to Tankpur only | ... | half of the above rates. |