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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(8) in Rajasthan Habitual Offenders Rules, 1955

(8)The [corrective settlement] [Added by ibid] Manager shall not allow more than 10 percent of the [registered offenders] [Substituted by ibid] in the [corrective settlement] [Added by ibid] to be absent therefrom on leave at any one time without the sanction of the Superintendent of Police.