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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(2)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)after consulting the Academic Council on the question whether the college, institution or department should be allowed to enjoy autonomy in the specified matters and stating the result of the inquiry under Clause (a) record its opinion on that question.