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State of Punjab - Section

Section 41 in Punjab Boiler Attendants Rules, 1961

41. Place of Examination.

- If the Board considers necessary, the examinations may be held either in a factory or mill or in a workshop in which boilers are in use or partly in such factory, mill or workshop and partly in examination room where models and sketches of boilers may be kept for viva voce test.X - Grant of Certificate