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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)The licensing authority shall consult the Electrical Inspector empowered to issue the electrical certificate as to whether the wiring plan enclosed with the application conforms with the rules. The Electrical Inspector shall scrutinise the schematic layout and the method of construction and convey his approval or suggestions to the licensing authority within one month from the date of receipt of reference from the licensing authority. The Electrical Inspector shall not; suggest or order any modification subsequently after the plan has been approved and the works have been complete in accordance with the approved plan.