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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(b) in The Jharkhand Agricultural Produce Markets Rules, 2000

(b)a copy of the list of contesting candidates.
(ii)At such polling station there shall be set up one or more polling booths in which voters can record their votes screened from observation.
(iii)Immediately before the commencement of the poll, the Presiding Officer shall demonstrate to such candidates, their agents or persons as may be present at the polling station that ballot box is empty and shall then-