Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 27 July, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.113 COURT NO.13 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9230-9231/2016
UNION OF INDIA & ANR. Appellant(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
IA No. 73500/2019 - APPLICATION FOR SUBSTITUTION
IA No. 73502/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 82239/2021 - INTERVENTION/IMPLEADMENT
IA No. 73501/2019 - SETTING ASIDE AN ABATEMENT
Date : 27-07-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. Atulesh Kumar, Adv.
Mr. Devashish Bhakhru, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) Mr. P. S. Patwalia, Sr. Adv.
Ms. Uttara Babbar, AOR
Mr. Manan Bansal, Adv.
Ms. Rashmi Singh, AOR
Ms. Uttara Babbar, AOR
Mr. Abir Phukan, Adv.
Mr. Vedant Goel, Adv.
Ms. Eshita Baruah, Adv.
for M/S. Kmnp Law, AOR
UPON hearing the counsel the Court made the following
O R D E R
Re-list on 09.08.2023.
Signature Not Verified Digitally signed by(JAYANT KUMAR ARORA) Jayant Kumar Arora Date: 2023.07.28 (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER 17:29:58 IST Reason: