Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 58 in The New Delhi Municipal Council Act, 1994 58. Account to be kept. - These shall be kept in such manner and in such form as may be prescribed by regulations the General Account of all receipts and expenditures of the Council.
