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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(x) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(x)"owner" shall have the meaning assigned to it in clause (xvii) of section 2 of the Gujarat Town Planning and Urban Development Act, 1976 (President Act No. 27 of 1976) and shall also include the housing society;