Supreme Court - Daily Orders
State Of A.P.Etc.Etc. vs Pidathala Sathyam Babu on 25 August, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.205 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).
185-189/2011
(Arising out of impugned final judgment and order dated 30/09/2009
in CRLP No. 5636/2009, CRLP No. 5645/2009, CRLP No. 5650/2009,
CRLP No. 5662/2009 and CRLP No. 5682/2009 passed by the High Court
of A.P At Hyderabad)
STATE OF A.P.ETC.ETC. Petitioner(s)
VERSUS
PIDATHALA SATHYAM BABU & ANR. Respondent(s)
(For Final Disposal)
With CRLMP. No. 615-619 (Appln. for Stay)
Date : 25/08/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. D. Mahesh Babu ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners.
The special leave petitions are dismissed.
(S.K. RAKHEJA) Signature Not Verified (SAROJ SAINI) COURT MASTER Digitally signed by Sushil Kumar Rakheja Date: 2014.08.27 COURT MASTER 18:21:28 IST Reason: