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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(2) in The Maharashtra National Law University Act, 2014

(2)The term of the members other than ex officio members and those whose term is specified in clause (c) of sub-section (1), shall be three years :Provided that, the term of the first Academic Council shall be five years.