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[Cites 0, Cited by 0] [Section 30(17)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(17)(a) in Punjab Urban Planning and Development Building Rules, 2018

(a)Open Ramps with minimum width of 6m may also be provided in the setbacks which can be sloped considering unhindered movement of fire engine and in no case, the gradient shall be less than 1:10.