Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(4) in Jharkhand Cinemas (Regulation) Rules, 2000

(4)There shall be annexed to the licence-
(i)a plan of the auditorium showing the dimensions of the gangways, the number and situation of the exits, the number of persons, which may be accommodated in each portion of the auditorium, and
(ii)a single line wiring diagram showing details of the entire electrical installation the point of supply to the last light and fan.