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Calcutta High Court

Smt. Pratima Bhar vs Dhananjay Bhar on 7 November, 2024

Author: Soumen Sen

Bench: Soumen Sen

ORDER SHEET
                                                                              OD-14
                              APOT No. 336 of 2024
                                      With
                                 CS/203/2011
                               IA No. GA/1/2024

                        IN THE HIGH COURT AT CALCUTTA
                         CIVIL APPELLATE JURISDICTION
                                 ORIGINAL SIDE


                              SMT. PRATIMA BHAR
                                    VERSUS
                               DHANANJAY BHAR

   BEFORE:
   The Hon'ble JUSTICE SOUMEN SEN
      And
   The Hon'ble JUSTICE AJAY KUMAR GUPTA
   Date: 7th November, 2024.
                                                                          Appearance:
                                                                  Mr. Pranit Bag, Adv.
                                                              Mr. Debdatta Saha, Adv.
                                                          Mr. Subhamay Dewanji, Adv.
                                                                    For the Appellant.

                                                      Mr. Sabyasachi Chowdhury, Adv.
                                                              Mr. Rajarshi Dutta, Adv.
                                                     Mr. Shounak Mukhopadhyay, Adv.
                                                              Mr. Sayantan Bose, Adv.
                                                               Ms. Manisha Das, Adv.
                                                                   For the respondent.

The Court :- In view of the fact that one of us (Soumen Sen, J.) had appeared for one of the parties in the suit, the appeal and the application are released from the list.

(SOUMEN SEN, J.) (AJAY KUMAR GUPTA, J.) snn/sb.