Calcutta High Court
Smt. Pratima Bhar vs Dhananjay Bhar on 7 November, 2024
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
OD-14
APOT No. 336 of 2024
With
CS/203/2011
IA No. GA/1/2024
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
SMT. PRATIMA BHAR
VERSUS
DHANANJAY BHAR
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
And
The Hon'ble JUSTICE AJAY KUMAR GUPTA
Date: 7th November, 2024.
Appearance:
Mr. Pranit Bag, Adv.
Mr. Debdatta Saha, Adv.
Mr. Subhamay Dewanji, Adv.
For the Appellant.
Mr. Sabyasachi Chowdhury, Adv.
Mr. Rajarshi Dutta, Adv.
Mr. Shounak Mukhopadhyay, Adv.
Mr. Sayantan Bose, Adv.
Ms. Manisha Das, Adv.
For the respondent.
The Court :- In view of the fact that one of us (Soumen Sen, J.) had appeared for one of the parties in the suit, the appeal and the application are released from the list.
(SOUMEN SEN, J.) (AJAY KUMAR GUPTA, J.) snn/sb.