Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 52 in Andhra Pradesh Farmers Management of Irrigation Systems Rules

52.

In the event of contest, ballot papers shall be prepared containing names of the contesting candidates in Telugu Language in alphabetical order, for the post of President and Members, Managing Committee, separately and the election shall be conducted as specified by the Election Authority.