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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(3)(b) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(b)two members, of whom one shall be a woman, from the following areas, from amongst persons of eminence, ability, integrity standing and experience in-