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State of Punjab - Section

Section 2 in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

2. Definitions.

- In these rules, unless there is anything repugnant in the context, -
(a)'Act' means the Punjab Affiliated Colleges (Security of Service) Act, 1974 (Punjab Act No. 23 of 1974); and
(b)'section' means a section of the Act.