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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(3) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(3)designations, powers, functions, duties, manner of appointment and selections and terms and conditions of service of the officers other than Vice-Chancellor;