State Consumer Disputes Redressal Commission
Madhusudan B Patel vs Regional Manager Bank Of India on 31 August, 2006
To be reported:Yes/No BEFORE THE CONSUMER DISPUTES REDRESSAL COMMISSION GUJARAT STATE , AHMEDABAD APPEAL NO . 39 of 2000 Madhusudan B Patel 1157, Hanuman's Pole Dariapur Ahmedabad 380 001 Appellant versus Regional Manager Bank of India Bhadra, Ahmedabad Respondent
BEFORE:
Justice N.G. Nandi, President Dr. M.K. Joshi, Member Dr. Jatin P. Vaidya, Member Appearance:
Mrs. Hemani Acharya, Advocate for the respondent ORAL ORDER: [By Justice N.G. Nandi, President] Date: August 31, 2006 Appellant though served absent. Heard Mrs. Hemani Acharya, ld. advocate for the respondent. This appeal is of the year 2000. The appellant has been given number of opportunities but has not cared to remain present. Otherwise also we feel that the complaint would not fall within the purview of the Consumer Protection Act. Appeal dismissed accordingly.
[N.G. Nandi] President [Dr. M.K. Joshi] [Dr. Jatin P. Vaidya] Member Member