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[Cites 1, Cited by 3]

State Consumer Disputes Redressal Commission

Madhusudan B Patel vs Regional Manager Bank Of India on 31 August, 2006

  
 
 
 
 
 
  
 
 
 







 



 

  

 

 To be reported:Yes/No  

 

BEFORE
THE CONSUMER DISPUTES REDRESSAL COMMISSION 

 

   GUJARAT   STATE , AHMEDABAD 

 

   

 

   

 

 APPEAL NO . 39 of 2000 

 

  

 

  

 

Madhusudan B Patel 

 

1157,
Hanuman's Pole 

 

Dariapur 

 

Ahmedabad 380 001 Appellant
 

 

  

 

 versus  

 

  

 

Regional
Manager 

 

Bank
of   India 

 

Bhadra, Ahmedabad  Respondent
   

BEFORE:

 
Justice N.G. Nandi, President Dr. M.K. Joshi, Member Dr. Jatin P. Vaidya, Member   Appearance:
 
Mrs. Hemani Acharya, Advocate for the respondent ORAL ORDER: [By Justice N.G. Nandi, President] Date: August 31, 2006     Appellant though served absent. Heard Mrs. Hemani Acharya, ld. advocate for the respondent. This appeal is of the year 2000. The appellant has been given number of opportunities but has not cared to remain present. Otherwise also we feel that the complaint would not fall within the purview of the Consumer Protection Act. Appeal dismissed accordingly.
 
[N.G. Nandi] President       [Dr. M.K. Joshi] [Dr. Jatin P. Vaidya] Member Member