Himachal Pradesh High Court
Vinod Chatra vs . H.P.State Co-Operative on 12 May, 2023
Author: Virender Singh
Bench: Virender Singh
Vinod Chatra Vs. H.P.State Co-operative Bank Ltd .
Cr. Revision No. 3 of 2023 12.5.2023 Present: Mr. Ajay Singh Kashyap, Advocate, for the petitioner.
Mr. Y.P. Sood, Advocate, for the respondent.
Records received. Compliance report not received from the learned trial Court. Let, the same be called again for the next date of hearing. List on 19.5.2023.
(Virender Singh) Judge May 12, 2023 (kalpana) ::: Downloaded on - 15/05/2023 20:51:29 :::CIS