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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Sikkim - Subsection

Section 124(1)(b) in The Sikkim Police Act, 2008

(b)where in the opinion of the aforesaid authority, there is a prima facie case that such officer has engaged himself in activities prejudicial to the security of State; or