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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

Daman and Diu - Subsection

Section 122(1)(f) in The Daman And Diu Panchayat Regulation, 2012

(f)to regulate the manner in which tanks, ponds and cess pools, pasture lands, play grounds, manure pits, land for disposal for dead bodies and bathing places shall be maintained and used;