Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(iii) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(iii)that the tenant has committed such acts of waste as are likely to impair materially the value or utility of the building; or