Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Gujarat - Subsection Section 37(1)(w) in The Gujarat Homoeopathic Act, 1963 (w)such other matters as may be necessary for the exercise of the power and performance of duties and functions by the Council under this Act.