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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Rajasthan Biological Diversity Rules, 2010

(1)The Board shall, in consultation with the local bodies and other key stakeholders, take necessary steps to notify areas of significant bio-diversity values as Heritage Sites. On recommendation of the Board after consultation with the Central Government, the State Government may issue notification to this effect.