Section 24(2) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019
(2)Each faculty shall consist of the following:-(a)Dean of the Faculty - Chairman;(b)University professors of the subjects assigned to the Faculty;(c)Chairmen of the Boards of Studies in the Faculty;(d)one Post-graduate College Principal and one Post-graduate Department Head in each subject of the Faculty from affiliated colleges, nominated by the State Government; and(e)two External experts nominated by the Academic Council.
