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[Cites 0, Cited by 1] [Section 88] [Entire Act]

State of Kerala - Subsection

Section 88(5) in Kerala Cooperative Societies Act, 1969

(5)The affiliated and functioning societies alone shall have the right to vote and contest in the election to the Circle co-operative Union.Explanation. - For the purpose of this sub-section a society which is carrying on activities in accordance with its principal object shall be a functioning society.