Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4B] [Entire Act] State of Punjab - Subsection Section 4B(8) in Punjab Package Deal Properties (Disposal) Rules, 1976 (8)The price of the land shall be the current market price which shall be determined by the Tehsildar (Sales), keeping in view the following factors
