Section 9 in West Bengal Consumer Protection Rules, 1987
9. [ Maximum number of member's in the State Commission.- The State Commission shall consist of not more than five members, including the President.] [Inserted by Notification No. 0125-CA/CA/Sectt/P/DF/4M-7(2000 Pt. II, dated 27.1.2005, w.e.f. 25.4.2005.]
