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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(84) in The Greater Noida Industrial Development Area Building Regulations, 1992

(84)"Unsafe building" Unsafe buildings are those which are structurally unsafe, insanitary or not provided with adequate means of egress or which constitute a fire hazard or otherwise dangerous to human life or which are unsafe by reason of inadequate maintenance, dilapidated condition or abandonment.