Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Jharkhand - Subsection Section 130(xiv) in Bihar Education Code, 1961 (xiv)to take over some other purely administrative functions of the Deputy Inspectors of Schools and sending some of the returns and reports hither to submitted by them;
