Madhya Pradesh High Court
Shri Vinod Kumar Sharma vs The State Of Madhya Pradesh on 21 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRR-315-2015 (SHRI VINOD KUMAR SHARMA Vs THE STATE OF MADHYA PRADESH) 31 Jabalpur, Dated : 21-03-2018 Let the case be listed on 03/04/2018 along with Cr.R. No.166/2015 and Cr.R. No.1426/2015.
(SUSHIL KUMAR PALO) sh JUDGE e RASHMI ad Digitally signed by RASHMI RONALD VICTOR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, RONALD st=Madhya Pradesh, 2.5.4.20=dcca7715f3f684c24752dbb505e5b 186c02289cadaa753ee20545e7ad1b52d64, 2.5.4.45=0321002E319E58C1AD0B82925D4C Pr VICTOR EC66E9D93654F59625A13928D06F7EF0360 DC1D000, cn=RASHMI RONALD VICTOR Date: 2018.03.21 03:38:49 -07'00' RS a hy ad M of rt ou C h ig H