Supreme Court - Daily Orders
Jan Kalyan Field Workers Welfare ... vs Pacl Ltd. on 15 February, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.5 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C) No(s).74/2016
JAN KALYAN FIELD WORKERS WELFARE ASSOCIATION Petitioner(s)
VERSUS
PACL LTD. AND ANR. Respondent(s)
(With office report)
Date : 15/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Prakash Kumar Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Not taken up.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2016.02.15 16:56:35 IST Reason: