Andhra Pradesh High Court - Amravati
Mulpuri Agro Tech Private Limited, vs The State Of Andhra Pradesh, on 14 November, 2025
Author: D Ramesh
Bench: D Ramesh
"we he P3208] IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! (SPECIAL ORIGINAL JURISDICTION) rRIDAY, THE FOURTEENTH DAY OF NOVEMBER : TWO THOUSAND AND TWENTY FIVE ett Rtt LE (PRESENT: _ THE HONOURABLE SRI JUSTICE 0 RAMESH WRIT PETITION NO: 31781 OF 2028 Belweent Mulpurl Agro Tech Private Limited, Rep. by ifs Managing Olrector, . Rio D.No.1-138, Ramanagaram Vilage, Challapalll Mandal, Krishna District, Andhra Pradesh. Petitioner i. The State of Andhra Pradesh, Rep, by its Principat Secretary, Revenue Department, Secretaria, Velegapudi, Amaravedl, Guntur Oistrict, Andhra Pracash, 2 The Distriat Collectar, Painadu District, Callactorate Buldings, Palnact Disinot, Andhra Fradesh, s. The Revenue Divisional Officer, Vinukanda Mandal, Painada istrict, Andra Pradesh. 4. The Tehatidar, BSrahmanapaill Vilage, Vinukonda Mandal, Falnady District, Andhra Fradash, & The Staton House Officer, Srahmanapalli Vilage, Vinukonda Mandal, Mainadu Oeste, Andhra Pradesh, &. The Mandal Revenue inspector, Vinukonela Mandal, Painac CHsinot, %. Sri Pidatala Somaiah, fe Br 13 14 13.8 8 2 " ¥ 4 ¥ s « & f So Laksiimaiah, aged abaut riot known to petifioner, Rio Jalgisoalen Vilage, Vinukonda Mandal, Painacu District, Sri Pidatala Okkaiah, avo Lakshmaish, ged about not kriown fo paiifioner, R/o Jalalapgiem Vilage, Vinukonds Mandal, Fainady District. z Sri Bandaru Antony, S/o. Not known fo petitioner, age ad ab pout mot known to petitioner, r/o Jalalanaiern Vilage, Vinukonda Mandal, Painacu District, Sri Ganepu Nasaranuna, Wio Narasimha, aged about not known fo petitioner, Rio Jainapalen Village, Vinukonda Mandal, Painacy District Sri Pidatala Peda John, o/o Jakraiah, aged about not known ic astitioner, Rio o Jalalapalem Vilage, Vinukonda Mandal Sri Kommathat! Kotaish, s/o. Not known to petitioner, aged about not known to petitioner, Rio Jalalapalam Vilage, Viniseane da Mandal Sainady District, Sr Pidatala Pada Kotaiah, S/o, Not known fa petitioner, aged about net known to patitioner, oO ¢ No Jalalanalem Village, Vinukonda Mandal, Painadu fistict Si Pidatala Venkaiah, ao. Not knowr to pe atiioner, aged about not known to pelioner, ho Jalalapalemn Vilace, Palnadu District, cae ap oo oop £2. os vote A, SB oe Lt. oe Sri Fidgiaia Chime Rama Kot faiah, S/o, Not known fo petitioner, aged about not known f io pelioner, Ro Jalgianaiam Village, Vinukonda Mandal, Paln nad uy [Netri Si Adapais China Kris! paaieh, Sioa. Not kneayn fo pet loner, aged 4 abo nat known fo petitioner, Sia Pichalah, Rio J alaigngiem Vilage, Vinukondla andal, 17. Sti Reerthipati Nagaigh, S/g, Not known to petitioner, aged about nat known ts petitions, Bio Jalalapalam Vilage, Vinukonda Mandal, Painacu District, 38. Sri Keerthipatl Ankarac @ China Ramulu, S/o Venkateewarlu, aged about not known fo pationer, Rio Jalalapalem Vilage, Vinukonda Mandal, Painacu Distriet. 18. Sri Keerthipati Ankamma, Wo Papaiah, aged about not krioawn fo petitioner, R/o Jalalapalem Vilage, Vinukorvia Mandal, Palnadu District, 20. Sr? Mannepalll Ching Venkataswarty, S/o Chine Venkaieh, aged about not known to petitioner, R/o Jalalapalem Vilage, Vinukonda Mandal, Painadu Oistrict, 21, Sri Pidatala Kotaiah, S/o Venkaiah, aged about not known to petitioner, Wo Jalalapalsm Vilage, Vinukanda Mandal, Palnadu District, ae. Sri Ganepu Narasaiah, S/o. Not known to patifioner, aged about not known fo petitioner, Mo Jalalapalern Vilage, aged about nol known to petitioner, Vinukonda Mandal, Painadu District, #3. Sri Pidatala Syamrosh, Sfa, Not known fo petitioner, ages about not known to petitioner, Ro Jalalapalem Vilage, Vinukonda Mandal, Painadu District, 24, Sri Pidatala Ching Bala Venkaiah, S/o. Not known fo petitioner, aged about not known to pefioner, Wo Jalalapalem Vilege, Vinukonda Mandal, Palnadu District, as, Smit. Gattupailli Aderuna, . Wo Subbaiah, aged about not known fo petlionar, H/o Jalalapalem Vilage, Vinukonda Mandal, Painadu Oistrict, ib 28. Sri Pidatala Ankarao, - Sio Pada Venkalah, aged about not Know to petitioner, _ Ro Jelalapalem Vilage, Vinukanda Mandal, Painadu District, . Respondents SERRA" Fate "eee tee Fected "es ie ge yen rn © Mf me os ; ws ie i nn: Sn ann 'nao t * . % oe eed os nocd Fz) gen 5 pi, chee fad hoon, the % ee « BO ¢g @ 8 GO EY B~- = £a Fm woe £ &§ es 2B ae . Sena ee "at £3 sagen 0h Pe Laat ot LA % est we a "3 ras ak & tis Lt + ¢e J ee on seoee 5 . ot £3 "SE "om, Cd aon 'Bo a of Seve fps x eS Mee Pr oo a mn. es th oe RD a ae: G "0 $ a wy "eva 4 wa ren ae . beee 'ee bbs 0% £ ie Fed Weer see) Ung Sk ee Q 4 & ee & Be" - 2 Be Og es Soe nn aan ene nn a ae a a Pe fee a a he ; . 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' anne ' f, 4 ae 2,6 Boa OF F © aa o - Sy OL Br oe a oA t ory Sak apee a) ogres Gant t ; seoah LAs ad , ie OF ™ a va" id ; 5 6 6 aed ne SS ran Go - : Be i ee BG Bon «£ OR i Se mo Sf a; ao ry rn © ae te ip 085 fuk OY a Uf OB = 8 wm a 7 oe ym " 7 esr, 3 ae bf : ie " Fee et BB me YB Boat o a wy fn Oe = «ee cor, a a ae cE Ot 2 2 a Z 2 2M oe bs eo og tee 5B Bb B 6 - £ a aH ioe a aa; "& KH & & Re aon £4 if ~ " '2 "ep, £ ae 2 see 4 te) is here Be mony bene. Seeme rat z 'det os % % - pe wm oe ee eB Se Be es ae clock: s eee oe wh io Gs ts Fog, ott thee, % , foe tL Pe IANO: 1 OF 2028 Petition under Section 194 CRE, is fled praying that in the o circumstances stat fea in the affidavit Hed ir f support of the petition, the High a3 Court may be leased to direct the respondents herein not fo dispossess the petitioner fram properly admeasuring Ac.1 71 Cts in oy. No.321-8, Ac. 134 Cts in Sy.No.t1GeG1-AS, Ao1.81 Ce in oy. No. 60/8-1B, AcdiSd Cis in oy. No. SG/6- 2B, Ac. U8? Cts in Sy. No.60/6-24, Ac.1.83 Cts in Sy. No.ge1-4, AG..43 Gis in Sy.No.1ig Ci-Al4, Act.53 Cts in ey.No.tiye C-At4, Ac. 143 Cis in Sy.No.113/9 Gi-ATS, Ac. 1.46 Cis in Sy.Ne.GOT6-3D Ae DS 34 Gis in Sy No. QO048-28 Ac gas Cis in Sy. Noa.gO/16-18, Ac Gry Cts in *y No. 80/16. 20, Act S58 Cis in Sy.No.80/16-38, Ac. 1.41 Cts in Sy. No.€0/18- Add in Sy. Np. 1 13/2 Cl-A1d, An. 0.94 Cis in sy.No.321-3, Act43 Gis in Sy No. ViBR GLAY, Ac, 1.88 Cts in Sy.No.113/2 1-49, Ac1.48 Cis in Sy.No.11Q2 C1-A5, Ac.1.98 Cts in SyNoS21-5, Ac2.77 Cis in Sy No. 6/18. dE, Ac. 1.93 Cis in Sy.Ne.320- 2, Ac. 1.85 Cts in Sy. No. 320-3, Ac.0.59 Nis in Sy.No.8O-1A and Act oy Cts in Sy.No.0/4 (Tolsifing fo an extent oF 6% nem AgdO.70 Cis) situated at Erahmanapalli Vilage, Vinukonda Mandal, Painadu Gusitict by suspending the Notice issued by ine Respondent No. vide bearing Ro.No.1113/2023-4 dated 10.14.2005 (Received on 13.44.2085). The patifion coming on for hearing, upon perusing the Petition and the alidavil fled in support thereof and Upon hearing the arguments of Sri. ARULA SRI KRISHNA SAI BHARGAY, Advacate for the Patifioner anc of fF FOR REVENUE. for the Respondent Nos.1 to 4 & 6 and of GP FOR HOME, for the Respondent No.5: The Court made the following ORDER: Though notice has been issued on 25.10.2035, the petitioner has submitied fts explanation an 14.44.2025 and the same is acknowledged by the respondent suthorities. But, surprisingly the petitioner has received the impugned orders on 13.44.2028. The petitioner being a company and there is an existing crop, there shall be a direction to the respondents to maintain status gue for a period of sight (8) weeks. . The Mandal Revenues inspector, cant List the matter after four (4) weeks for fling counters. ie - cAvN The Principal Secretary, Pradesh, Secretariat, Velagapud!, Am Pradesh, (oy SPECIAL "MESSENGER) ~ Y District, Andhra Pradesh. The Revenue Divisional Officer, Andhra Pradesh. District Mrahmananall ey The Staten House Officer, Painadu Oistrict, Andhra Pradesh. Arcdhra FPradesh. Qe Vinukonda Mandal, Palnady District Sri Picatale i Sig Lak Sainadu District Anton yy, ag oh gS Mey depen eds aa ~ The District Collector, Palmacksy Eiots ind, onda s sie somaiah, Sfo Lakshmaiah, shiraiah, Rio Jagiaiapaler Vil Hage, Vinukonda on Callectorate Bulidings, Palnadu fandal, Painad 7 Village, Vinukonda Mandal, ~ Rio Jalalanaien Jalalapalen z ~~ ot 10. Sri Ganepu Nasaramma, Wo Nerasimham, Ro Jalalanalem Vilage, Vinukonds Mandal, Painadu D Oisticl, TS Pidatala Pada John, Sia Jakraiah, Rio JalgiagalemVilage, VinukondaMandal, Psginady [istres 12. Sri Rommathot! Kolaiah, Rfs Jaidlapaiem Vilage, Vinukonda Mandal, Painadu 2 sirict Sr Fidatala Pecda Kolaiah, Rio Jalaiapaiem Vilage, Vinukonda Mandal, Painadu ONetrict, i4, Or Pidatala Venkaiah, Rio Ja@laiapaiem Village, Vinukonda Mandal, 18. Sn Pidaigia China Rama Kotaiah, Blo Jala! lapaiem Village, Vinukonda Mandal, Painadu District, Need 18. Sr Adapaia China Krishnaiah, Syo Fichaiah, Rio Jalalapalern Vilage, Vinukonda Mandal, Painady District i? Sri Keerthipati Nagaiah, Ryo Jalalapalem Vilage, Vinukonda Mandal, Painadu District 18 Sri Keerthipati Ankarao @ China Ramulu. Sie Venks feawarlu, Ryo Jalalapalem Vilage, Vinukonda Mancal, Patnadu istrict. 19, Sr Reerthinat Ankamma, Wio Papaiah, Rfo Jsisiansien Vile ag, c AS Vinukonda Mandal, Painadyu D istrict, 20. Sn Mannepalli China Venkaleawariu, Sic China Venkaiah, Ryo Jalalanalem V Wage, Virukonda Ma sandal, Painadu District, ry et, on Pidatala Sotaiah, Sid Venkalah, Ryo Jaiglapalam Village, Vinukonda Mandal, Sainadu fNstrict se. St Ganepu Narasaian, Rio. Jaalagalem Village, aged about not known Opetvicner, Vinukonde Mandal, Painadu Oistricdt Fest ae, we iiss a ae : : a Fe ease fd aes B oe "es a wo as ft cS ay: oe oo mie eg i ee as > mid " Ae . . once, gon a 4 Be 3 3 fen re i R 5 7 oe 7 ee % veer oe we LG es 7m " fore. a ate ge Pree) a 24%, & wt i dese won, vote ses wed we won ey wee . wate wa Se ee os Ge "ee eek het ; "i ae ra gp are, wit z eed rape, Mewes we im ae ead g an * re ae 3 Dobe oF tyne awe vy bas ce eee gn 75 Fi oe opy 2 & ukonda fy ~i g > g Vi ). One spare re JSS HGH COURT OR, J DATEO TS t/2025 LIST THE MATTER AFTER FOUR (4) WEEKS FOR FILING COUNTERS. ORDER
WP.No.S1781 of 2028 STATUS - QUO Sse > NSD AB rea ~s SHOR "SESS