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Supreme Court - Daily Orders

M/S Andhra Pradesh Power Generation ... vs M/S Tecpro Systems Limited on 15 January, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                           1



     ITEM NO.43                   COURT NO.12                  SECTION XII-A

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   8998/2023

     [Arising out of impugned final judgment and order dated 17-02-2023
     in ARBA No. 81/2019 passed by the High Court for The State of
     Telangana at Hyderabad]

     M/S ANDHRA PRADESH POWER GENERATION
     CORPORATION LIMITED (APGENCO)                             Petitioner(s)

                                          VERSUS

     M/S TECPRO SYSTEMS LIMITED & ORS.                         Respondent(s)

     (IA No. 89205/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT; IA No. 89201/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH
     SLP(C) No. 13200/2023 (XII-A)
     [ IA No. 132447/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     Date : 15-01-2025 These matters were called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
     HON'BLE MR. JUSTICE MANOJ MISRA


     For Petitioner(s) :Mr. Guru Krishnakumar, Sr. Adv.
                        Mr. Venkita Subramoniam T.r, AOR
                        Mr. Rahat Bansal, Adv.
                        Mr. Neeraj Kumar, Adv.
                        Ms. Meenakshi Jha, Adv.

                            Ms. Prerna Singh, Adv.
                            Mr. Guntur Pramod Kumar, AOR
                            Mr. Samarth Krishan Luthra, Adv.
                            Mr. Bp Naidu, Adv.

     For Respondent(s) : Ms. Misha Rohatgi, AOR
Signature Not Verified

Digitally signed by
INDU MARWAH
Date: 2025.01.16
16:26:32 IST
Reason:                     Mr. Anirudh Krishnan, Adv.
                            Mr. Shiva Krishnamurti, Adv.
                            Mr. Anuraag Rajagopalan, Adv.
                            Mr. Balaji Srinivasan, AOR
                                 2




                   Mr. Chandrashekhar A. Chakalabbi, Adv.
                   Mr. Nipun Gautam, Adv.
                   Mr. Sathvik Chandrashekhar, Adv.
                   M/S. Dharmaprabhas Law Associates, AOR
                   Mr. Mahfooz Ahsan Nazki, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

At the request of the learned counsel for the petitioner, the matters stand adjourned to 27.01.2025.

(INDU MARWAH)                                   (NIDHI WASON)
AR-cum-PS                                COURT MASTER (NSH)