Supreme Court - Daily Orders
M/S Andhra Pradesh Power Generation ... vs M/S Tecpro Systems Limited on 15 January, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.43 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8998/2023
[Arising out of impugned final judgment and order dated 17-02-2023
in ARBA No. 81/2019 passed by the High Court for The State of
Telangana at Hyderabad]
M/S ANDHRA PRADESH POWER GENERATION
CORPORATION LIMITED (APGENCO) Petitioner(s)
VERSUS
M/S TECPRO SYSTEMS LIMITED & ORS. Respondent(s)
(IA No. 89205/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No. 89201/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
SLP(C) No. 13200/2023 (XII-A)
[ IA No. 132447/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 15-01-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) :Mr. Guru Krishnakumar, Sr. Adv.
Mr. Venkita Subramoniam T.r, AOR
Mr. Rahat Bansal, Adv.
Mr. Neeraj Kumar, Adv.
Ms. Meenakshi Jha, Adv.
Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Samarth Krishan Luthra, Adv.
Mr. Bp Naidu, Adv.
For Respondent(s) : Ms. Misha Rohatgi, AOR
Signature Not Verified
Digitally signed by
INDU MARWAH
Date: 2025.01.16
16:26:32 IST
Reason: Mr. Anirudh Krishnan, Adv.
Mr. Shiva Krishnamurti, Adv.
Mr. Anuraag Rajagopalan, Adv.
Mr. Balaji Srinivasan, AOR
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Mr. Chandrashekhar A. Chakalabbi, Adv.
Mr. Nipun Gautam, Adv.
Mr. Sathvik Chandrashekhar, Adv.
M/S. Dharmaprabhas Law Associates, AOR
Mr. Mahfooz Ahsan Nazki, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel for the petitioner, the matters stand adjourned to 27.01.2025.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)