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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(a) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(a)maintain records of all candidates with regard to their seagoing service, progress of ashore and on-board training. courses attended, examinations and assessments completed and certificates held by the seafarers;