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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(3)(j) in The Bihar Apartment Ownership Act, 2006

(j)election of a President of the Association of Apartment Owners from among the Apartment owners, who shall preside over the meetings of the Board and of the Association of Apartment Owners;