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State of Uttar Pradesh - Section

Section 22 in THE UTTAR PRADESH EXCISE TECHNICAL SERVICE RULES, 2021

22. Canvassing

No recommendations, either written or oral, other than those required under these rules applicable to the post or service will be taken into consideration. Anyattempt on the part of a candidate to enlist support directly/indirectly for his candidature will disqualify him for appointment.