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Delhi High Court - Orders

Rishima Investments Sa Llc vs Shristi Infrastructure Development ... on 2 June, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~2 & 6
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      O.M.P.(EFA)(COMM.) 6/2021 & EX.APPL.(OS) 651/2021,
                                 769/2021, 775/2021, 1079/2021, 1372/2021, 1378/2021,
                                 2755/2022

                                 RISHIMA INVESTMENTS SA LLC           ..... Decree Holder
                                              Through: Mr. Rajshekhar Rao, Mr. Anirudh
                                                       Bakhru, Mr. Varun Agarwal,
                                                       Advocates.

                                                                versus

                                 SHRISTI INFRASTRUCTURE DEVELOPMENT
                                 CORPORATION LIMITED                       ..... Judgement Debtor
                                                  Through: Mr. Jayant K. Mehta, Sr. Advocate
                                                               with Mr. Vijay K. Singh, Mr.
                                                               Ayush Srivastava, Mr. Ratik
                                                               Sharma, Mr. Nishant Goyal, Ms.
                                                               Shreya Pandey, Advocates.
                                                               Ms. Raunak Dhillon, Ms. Madhavi
                                                               Khanna, Mr. Nihaad Dewan,
                                                               Advocates for Intervener- Yes
                                                               Bank Limited.
                          +      O.M.P.(EFA)(COMM.) 5/2019 & EX.APPL.(OS) 374/2019,
                                 375/2019, 524/2019, 330/2021, 770/2021, 854/2021, 1077/2021,
                                 1258/2021, 1322/2021, 1374/2021, 1377/2021, 2756/2022

                                 RISHIMA SA INVESTMENTS
                                 LLC (MAURITIUS)                       ..... Decree Holder
                                               Through: Mr. Rajshekhar Rao, Mr. Anirudh
                                                        Bakhru, Mr. Varun Agarwal,
                                                        Advocates.

                                                                versus

                                 SHRISTI INFRASTRUCTURE DEVELOPMENT



Signature Not Verified
Digitally signed          O.M.P.(EFA)(COMM.) 6/2021 & O.M.P.(EFA)(COMM.) 5/2019          Page 1 of 2
By:SHITU NAGPAL
Signing Date:03.06.2022
19:15:20
                               CORPORATION LIMITED & ANR.        ..... Judgement Debtors
                                            Through: Mr. Jayant K. Mehta, Sr. Advocate
                                                     with Mr. Vijay K. Singh, Mr.
                                                     Ayush Srivastava, Mr. Ratik
                                                     Sharma, Mr. Nishant Goyal, Ms.
                                                     Shreya Pandey, Advocates for R-1.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                       ORDER

% 02.06.2022

1. It is submitted by learned counsel for the parties that the respondent No. 2 in O.M.P.(EFA)(COMM.) 5/2019 is subject to proceedings before the National Company Law Tribunal under the Insolvency and Bankruptcy Code, 2016. I am informed that an IRP has been appointed. Learned counsel for the petitioner is at liberty to serve a copy of the present petitions upon the IRP.

2. List on 11.07.2022.

3. Learned counsel for the intervener is at liberty to place the order of the NCLT on record, before the next date of hearing.

PRATEEK JALAN, J JUNE 2, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed O.M.P.(EFA)(COMM.) 6/2021 & O.M.P.(EFA)(COMM.) 5/2019 Page 2 of 2 By:SHITU NAGPAL Signing Date:03.06.2022 19:15:20