Delhi High Court - Orders
Rishima Investments Sa Llc vs Shristi Infrastructure Development ... on 2 June, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~2 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2021 & EX.APPL.(OS) 651/2021,
769/2021, 775/2021, 1079/2021, 1372/2021, 1378/2021,
2755/2022
RISHIMA INVESTMENTS SA LLC ..... Decree Holder
Through: Mr. Rajshekhar Rao, Mr. Anirudh
Bakhru, Mr. Varun Agarwal,
Advocates.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED ..... Judgement Debtor
Through: Mr. Jayant K. Mehta, Sr. Advocate
with Mr. Vijay K. Singh, Mr.
Ayush Srivastava, Mr. Ratik
Sharma, Mr. Nishant Goyal, Ms.
Shreya Pandey, Advocates.
Ms. Raunak Dhillon, Ms. Madhavi
Khanna, Mr. Nihaad Dewan,
Advocates for Intervener- Yes
Bank Limited.
+ O.M.P.(EFA)(COMM.) 5/2019 & EX.APPL.(OS) 374/2019,
375/2019, 524/2019, 330/2021, 770/2021, 854/2021, 1077/2021,
1258/2021, 1322/2021, 1374/2021, 1377/2021, 2756/2022
RISHIMA SA INVESTMENTS
LLC (MAURITIUS) ..... Decree Holder
Through: Mr. Rajshekhar Rao, Mr. Anirudh
Bakhru, Mr. Varun Agarwal,
Advocates.
versus
SHRISTI INFRASTRUCTURE DEVELOPMENT
Signature Not Verified
Digitally signed O.M.P.(EFA)(COMM.) 6/2021 & O.M.P.(EFA)(COMM.) 5/2019 Page 1 of 2
By:SHITU NAGPAL
Signing Date:03.06.2022
19:15:20
CORPORATION LIMITED & ANR. ..... Judgement Debtors
Through: Mr. Jayant K. Mehta, Sr. Advocate
with Mr. Vijay K. Singh, Mr.
Ayush Srivastava, Mr. Ratik
Sharma, Mr. Nishant Goyal, Ms.
Shreya Pandey, Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 02.06.2022
1. It is submitted by learned counsel for the parties that the respondent No. 2 in O.M.P.(EFA)(COMM.) 5/2019 is subject to proceedings before the National Company Law Tribunal under the Insolvency and Bankruptcy Code, 2016. I am informed that an IRP has been appointed. Learned counsel for the petitioner is at liberty to serve a copy of the present petitions upon the IRP.
2. List on 11.07.2022.
3. Learned counsel for the intervener is at liberty to place the order of the NCLT on record, before the next date of hearing.
PRATEEK JALAN, J JUNE 2, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed O.M.P.(EFA)(COMM.) 6/2021 & O.M.P.(EFA)(COMM.) 5/2019 Page 2 of 2 By:SHITU NAGPAL Signing Date:03.06.2022 19:15:20