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[Cites 0, Cited by 5] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(3)If a member without obtaining leave from the Committee, remains absent for the three consecutive meetings of the Committee, he shall cease to be a member thereof, from the time the third meeting is duly terminated.