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State of West Bengal - Section

Section 49 in The West Bengal Separation of Judicial And Executive Functions Act, 1970

49. In section 131, -

(a)for the words "no Magistrate", the words "no Executive Magistrate or Presidency Magistrate" shall be substituted;
(b)for the words "with a Magistrate", the words "with any such Magistrate" shall be substituted.